The Protection of Plant Varieties and Farmers' Rights Act, 2001
86. Government to be bound.-
The provisions of this Act shall be binding on the Government.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
The Protection of Plant Varieties and Farmers' Rights Act, 2001 86. Government to be bound.- The provisions of this Act shall be binding on the Government. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
