The Protection of Plant Varieties and Farmers' Rights Act, 2001
7. Chairperson to be Chief Executive.-
The Chairperson shall be the Chief Executive of the Authority and shall exercise such powers and perform such duties as may be prescribed.
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The Protection of Plant Varieties and Farmers' Rights Act, 2001 7. Chairperson to be Chief Executive.- The Chairperson shall be the Chief Executive of the Authority and shall exercise such powers and perform such duties as may be prescribed. |
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