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The Protection of Civil Rights Act, 1955

Act No. 22 of 1955

[8th May, 1955.]

An Act to prescribe punishment for the 2[preaching and practice of "Untouchability"] for the enforcement of any disability arising therefrom and for matters connected therewith.

BE it enacted by Parliament in the Sixth Year of the Republic of India as follows:-



Protection of Civil Rights Act, 1955 Back




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