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17. Officers and employees of Adjudicating Authority.-

(1) The Central Government shall provide each Adjudicating Authority with such officers and employees as that Government may think fit.

(2) The officers and employees of the Adjudicating Authority shall discharge their functions under the general superintendence of the Chairperson of the Adjudicating Authority.



Prohibition of Benami Property Transactions Act, 1988 Back




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