19. Section 562 of the Code not to apply in certain areas.-
Subject to the provisions of section 18 section 562 of the Code shall cease to apply to the States or parts thereof in which this Act is brought into force.
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19. Section 562 of the Code not to apply in certain areas.- Subject to the provisions of section 18 section 562 of the Code shall cease to apply to the States or parts thereof in which this Act is brought into force. |
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