AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

10. Offences under this Act to be cognizable.

All offences punishable under this Act shall be cognizable.



Prize Chits and Money Circulation Schemes (Banning) Act, 1978 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys