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The Private Security Agencies (Regulation) Act, 2005

Act No. 29 of 2005

[23rd June, 2005.]

An Act to provide for the regulation of private security agencies and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:-



Private Security Agencies (Regulation) Act, 2005 Back




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