The Prisons Act, 1894
Act No. 9 of 1894
[22nd March, 18941]
An Act to amend the law relating to Prisons.
WHEREAS, it is expedient to amend the law relating to prisons in 2 [India except the territories which, immediately before the 1st November, 1956, were comprised in Part B States], and to provide rules for the regulation of such prison; It is hereby enacted as follows: