Prisoners Act, 1900
1. Short title and extent
(1) This Act may be called the Prisoners Act, 1900.
2[(2) It extends to the whole of India except the territories which, immediately before the 1st. November, 1956, was comprised in Part B States.]
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Prisoners Act, 1900 1. Short title and extent (1) This Act may be called the Prisoners Act, 1900. 2[(2) It extends to the whole of India except the territories which, immediately before the 1st. November, 1956, was comprised in Part B States.] |
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