The Prevention of Terrorism (Repeal) Act, 2004
Act No. 26 Of 2004
[21st December, 2004.]
An Act to repeal the Prevention of Terrorism Act, 2002.
BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows:-
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The Prevention of Terrorism (Repeal) Act, 2004 Act No. 26 Of 2004 [21st December, 2004.] An Act to repeal the Prevention of Terrorism Act, 2002. BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows:- |
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