Prevention of Insults to National Honour Act, 1971
(Act no. 69 of 1971)
[23rd December 1971]
Contents | |
Sections | Particulars |
1 | Short title and extent |
2 | Insults to Indian National Flag and Constitution of India |
3 | Prevention of singing of Indian National Anthem, etc. |
An act to prevent Insults to National Honor.
Be it enacted by Parliament in the Twenty-second Year of the Republic of India as follows: