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The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009

THE SCHEDULE [See sections 2 (o) and 38]

a.      Multiple species diseases

1.      Anthrax.

2.      Aujeszky's disease.

3.      Bluetongue.

4.      Brucellosis.

5.      Crimean Congo haemorrhagic fever.

6.      Echinococcosis/hydatidosis.

7.      Foot and mouth disesase.

8.      Heartwater.

9.      Japanese encephalitis.

10.   Leptospirosis.

11.   New world screwworm (Cochliomyia hominivorax).

12.   Old world screwworm (Chrysomya bezziana).

13.   Paratuberculosis.

14.   Q fever.

15.   Rabies.

16.   Rift Valley fever.

17.   Rinderpest.

18.   Trichinellosis.

19.   Tularemia.

20.   Vesicular stomatitis.

21.   West Nile fever.







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