Press Council Act, 1965

23.Power to make regulations.-

The Council may make regulations not inconsistent with this Act and the rules made thereunder, for-

(a) regulating the meetings of the Council and the procedure for conducting business thereat;

(b) specifying the terms and conditions of service of the employees appointed by the Council;

(c) regulating the manner of holding any inquiry under this Act:

Provided that the regulations made under clause (b) shall be made with the prior approval of the Central Government.