Press Council Act, 1965
19.Accounts and audit.-
The accounts of the Council shall be maintained and audited in such manner as may, in consultation with the Comptroller and Auditor-General of India, be prescribed
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Press Council Act, 1965 19.Accounts and audit.- The accounts of the Council shall be maintained and audited in such manner as may, in consultation with the Comptroller and Auditor-General of India, be prescribed |
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