The President's Emoluments and Pension Act, 1951
Act No. 30 of 1951
[13th May, 1951.]
An act to provide 1[for the emoluments of the President and for] pensions to retiring Presidents.
BE it enacted by Parliament as follows:-
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
The President's Emoluments and Pension Act, 1951 Act No. 30 of 1951 [13th May, 1951.] An act to provide 1[for the emoluments of the President and for] pensions to retiring Presidents. BE it enacted by Parliament as follows:- |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
