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Form 6

(See Rule 20)

Part I

Ballot Paper Account

Election to the office of president/vice-president of India

Name of the place of polling............

Serial Numbers Total Numbers
From to
1. Ballot papers received
2. Ballot papers unused
3. Ballot papers issued to voters
4. Ballot papers cancelled.

Date.........

..........................
Signature of Presiding Officer



Presidential and Vice-Presidential Elections Act, 1952 Back




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