AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Form 5

[See Rule 6(A)]

Election to the office of president/vice-president of India

List of contesting Candidates

Sl. No. Name of candidate Address of candidate
1.
2.
3.
4.
etc.

Place...........

Date............

............................
Returning Officer



Presidential and Vice-Presidential Elections Act, 1952 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys