4. Nomination paper.-
Every nomination paper presented under sub-section (1) of section 5B shall be completed in Form 2 or Form 3, as may be appropriate.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
4. Nomination paper.- Every nomination paper presented under sub-section (1) of section 5B shall be completed in Form 2 or Form 3, as may be appropriate. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
