Form 4
[See Rule 5(1)]
Notice of withdrawl
To
The Returning Officer for the election to the office of President/Vice-President of India.
I,.............(name) of.............(address) a candidate at the above-mentioned election do hereby give notice that I withdraw my candidature.
Place............
Date.............
.............................
Signature of candidate
Note:-The notice of withdrawal is required to be delivered under section 6(1) of the Presidential and Vice-Presidential Elections Act, 1952, by the candidate in person or by any one of his proposers or seconders who has been authorised in this behalf in writing by such candidate.
Back
