Form 2
(See Rule 4)
Nomination Paper Election to the office of the president of India
We hereby nominate...............(Full name and address of the candidate) as a candidate for election to the office of the President of India.
We have verified, and do hereby declare, that the said candidate has completed the age of 35 years and is registered in the electoral roll for the Parliamentary constituency of...................in the State of.........A certified copy of the entry in that electoral roll relating to the said candidate is attached.
We further declare that we are members of the electoral college referred to in article 54 of the Constitution being elected members of the House of the People or Council of States or the Legislative Assembly as indicated hereunder and we append our signatures below in token of subscribing to this nomination:-
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