Preamble.-
WHEREAS it is expedient to consolidate and amend the law relating to the Courts of Small Causes established in the towns of Calcutta, Madras and Bombay;
it is hereby enacted as follows:-
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Preamble.- WHEREAS it is expedient to consolidate and amend the law relating to the Courts of Small Causes established in the towns of Calcutta, Madras and Bombay; it is hereby enacted as follows:- |
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