42. Service of summons.-
The summons shall be served on the occupant in the manner provided by the 1Code of Civil Procedure (14 of 1882) for the service of a summons on a defendant.
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42. Service of summons.- The summons shall be served on the occupant in the manner provided by the 1Code of Civil Procedure (14 of 1882) for the service of a summons on a defendant. |
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