Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
Foot Notes
1. Appointed date is 1st. January, 1996, vide Notification No. S.O. 990 (E), dated 21st. December, 1995.
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Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994 Foot Notes 1. Appointed date is 1st. January, 1996, vide Notification No. S.O. 990 (E), dated 21st. December, 1995. |
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