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Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994

13. Authentication of orders and other instruments of the Board

All orders and decisions of the Board shall be authenticated by the signature of the Chairman or any other member authorized by the Board in this behalf, and all other instruments issued by the Board shall be authenticated by the signature of the Member-Secretary or any other officer of the Board authorized in like  manner in this behalf.



Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994 Back




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