Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994

1. Short title, extent and commencement

(1) This Act may be called the Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994.

(2) It shall extend to the whole of India except the State of Jammu and Kashmir .

(3) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.