The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection)] Act, 1994
6. Determination of sex prohibited.-
On and from the commencement of this Act,-
(a) no Genetic Counselling Centre or Genetic Laboratory or Genetic Clinic shall conduct or cause to be conducted in its Centre, Laboratory or Clinic, pre-natal diagnostic techniques including ultrasonography, for the purpose of determining the sex of a foetus;
(b) no person shall conduct or cause to be conducted any pre-natal diagnostic techniques including ultrasonography for the purpose of determining the sex of a foetus;
2[(c) no person shall, by whatever means, cause or allow to be caused selection of sex before or after conception.]
2. Ins. by s. 9, ibid. (w.e.f. 14-2-2003).