The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection)] Act, 1994
15. Eligibility of member for reappointment.-
Subject to the other terms and conditions of service as may be prescribed, any person ceasing to be a member shall be eligible for reappointment as such member:
2[Provided that no member other than an ex officio member shall be appointed for more than two consecutive terms.]
2. Ins. by s. 12, ibid. (w.e.f. 3-9-2001).
