Prasar Bharati (Broadcasting Corporation of India) Act, 1990
19.Investment of moneys
The Corporation may invest its moneys in the securities of the Central Government or any State government or in any such other manner as may be prescribed.
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Prasar Bharati (Broadcasting Corporation of India) Act, 1990 19.Investment of moneys The Corporation may invest its moneys in the securities of the Central Government or any State government or in any such other manner as may be prescribed. |
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