Powers of Attorney Act, 1882
1A. Definition
In this Act, "Power-of-Attorney" includes any instruments empowering a specified person to act for and in the name of the person executing it.]
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Powers of Attorney Act, 1882 1A. Definition In this Act, "Power-of-Attorney" includes any instruments empowering a specified person to act for and in the name of the person executing it.] |
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