The Pondicherry (Administration) Act, 1962
18. Effect of other laws.-
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law in force in Pondicherry.
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The Pondicherry (Administration) Act, 1962 18. Effect of other laws.- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law in force in Pondicherry. |
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