The Pondicherry (Extension of Laws) Act, 1968
Act No. 26 of 1968
[24th May, 1968.]
An Act to extend certain Central Acts to the Union territory of Pondicherry.
BE it enacted by Parliament in the Nineteenth Year of the Republic of India as follows:
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The Pondicherry (Extension of Laws) Act, 1968 [24th May, 1968.] An Act to extend certain Central Acts to the Union territory of Pondicherry. BE it enacted by Parliament in the Nineteenth Year of the Republic of India as follows: |
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