The Police-Forces (Restriction of Rights) Act, 1966
[Act No. 33 of 1966]
[2nd December, 1966.]
Contents | |
Sections | Chaptericulars |
Title | The Police-Forces (Restriction Oof Rights) Act |
1. | Short title, extent and commencement |
2. | Definitions |
3. | Restrictions respecting right to form association, freedom of speech, etc |
4. | Penalty |
5. | Power to amend Schedule |
6. | Power to make rules |
The Schedule | [See Sections 2 and 5] |