The Plantations Labour Act, 1951
Act No. 69 of 19511
[2nd November, 1951.]
An Act to provide for the welfare of labour, and to regulate the conditions of work, in plantations.
BE it enacted by Parliament as follows:-
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The Plantations Labour Act, 1951 Act No. 69 of 19511 [2nd November, 1951.] An Act to provide for the welfare of labour, and to regulate the conditions of work, in plantations. BE it enacted by Parliament as follows:- |
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