AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Pharmacy Act, 1948

35. Entry of additional qualifications

A registered pharmacist shall on payment of the prescribed fee by entitled to have entered in the register any further degrees or diplomas in pharmacy or pharmaceutical chemistry which he any obtain.



Pharmacy Act, 1948 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys