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The Petroleum and Natural Gas Regulatory Board Act, 2006

Chapter IX Offences and Punishment

44. Punishment for contravention of directions of the Board.-

If a person contravenes the directions of the Board, such person shall be punishable with fine which may extend to twenty-five crore rupees and in case of continuing contravention with additional fine which may extend to ten lakh rupees for every day during which the contravention continues.







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