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Petroleum Act, 1934

31. Power to limit powers of local authority over petroleum 

Where any enactment confers powers upon any local authority in respect of the transport or storage of petroleum, the Central Government may, by notification in the Official Gazette,-

(a) limit the operation of such enactment; or 

(b) restrict the exercise of such powers, in any manner 43[it]deems fit



Petroleum Act, 1934 Back




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