AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Petroleum Act, 1934

12. General power of exemption

The central Government may, by notification in the Official Gazette, exempt any petroleum specified in the notification from all or any of the provisions of this Chapter.



Petroleum Act, 1934 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys