The Pension Fund Regulatory and Development Authority Act, 2013
55. Application of other laws not barred.
The provisions of this Act shall be in addition to and not in derogation of the provisions of any other law for the time being in force.
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The Pension Fund Regulatory and Development Authority Act, 2013 55. Application of other laws not barred. The provisions of this Act shall be in addition to and not in derogation of the provisions of any other law for the time being in force. |
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