The Pension Fund Regulatory and Development Authority Act, 2013
25. Prohibition of investment of funds of subscribers outside India.
No pension fund shall, directly or indirectly invest outside India, the funds of subscribers.
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The Pension Fund Regulatory and Development Authority Act, 2013 25. Prohibition of investment of funds of subscribers outside India. No pension fund shall, directly or indirectly invest outside India, the funds of subscribers. |
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