1. (1) This Act may be called the Payment of Wages (Amendment) Act, 2017.
(2) It shall be deemed to have come into force on the 28th day of December, 2016.
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1. (1) This Act may be called the Payment of Wages (Amendment) Act, 2017. (2) It shall be deemed to have come into force on the 28th day of December, 2016. |
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