Payment and Settlement Systems Act, 2007
29. Application of fine. -
A court imposing any fine under this Act may direct that the whole or any part thereof shall be applied in, or towards payment of, the costs of the proceedings.
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Payment and Settlement Systems Act, 2007 29. Application of fine. - A court imposing any fine under this Act may direct that the whole or any part thereof shall be applied in, or towards payment of, the costs of the proceedings. |
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