Patents Act, 1970
24E. Suits relating to infringements
All suits relating to infringement of a right under section 24B shall be dealt with in the same Manner as if they were suits concerning infringement of patents under Chapter XVIII
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Patents Act, 1970 24E. Suits relating to infringements All suits relating to infringement of a right under section 24B shall be dealt with in the same Manner as if they were suits concerning infringement of patents under Chapter XVIII |
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