Patents Act, 1970
155. Reports of Controller to be placed before Parliament
The Central Government shall cause to be placed before both Houses of Parliament once a year a report respecting the execution of this Act by or under the Controller.
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Patents Act, 1970 155. Reports of Controller to be placed before Parliament The Central Government shall cause to be placed before both Houses of Parliament once a year a report respecting the execution of this Act by or under the Controller. |
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