AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

1. Short title and extent.

(1) This Act may be called 3 [The Passport (Entry into India) Act, 1920].

(2) It shall extend to 4 [the whole of India], 5 ***.



Passport (Entry into India) Act, 1920 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys