Parsi Marriage and Divorce Act, I936
37. Counterclaim by defendant for any relief
In any suit under this Act, the defendant may make a counterclaim for any relief he or she may be entitled to under this Act.
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Parsi Marriage and Divorce Act, I936 37. Counterclaim by defendant for any relief In any suit under this Act, the defendant may make a counterclaim for any relief he or she may be entitled to under this Act. |
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