The Parliamentary Proceedings (Protection of Publication) Act, 1977

[Act No. 15 of 1977]

[18th April, 1977.]

Contents
Sections	Particulars
Title	The Parliamentary Proceedings (Protection of Publication) Act, 1977
1.	Short title, extent and commencement
2.	Definitions
3.	Publication of reports of Parliamentary proceedings privileged
4.	Act also to apply to Parliamentary proceedings broadcast by wireless telegraphy