The Parliament (Prevention of Disqualification) Act, 1959
Act No. 10 of 1959
[4th April, 1959.]
| Contents: | |
| Title | The Parliament (Prevention of Disqualification) Act, 1959 |
| Sections: | Particulars: |
| 1. | Short title |
| 2. | Definition |
| 3. | Certain offices of profit not to disqualify |
| 4. | Temporary suspension of disqualification in certain cases |
| 5. | Repeals |
| The Schedule | |
| Part I | Bodies Under the Central Government |
| Bodies Under State Governments | |
| Part II | Bodies Under the Central Government |
| Bodies Under State Governments | |
| Table | |
