5. Repeals.-

The Parliament (Prevention of Disqualification) Act, 1950 (19 of 1950), the Parliament Prevention of Disqualification Act, 1951 (68 of 1951), the Prevention of Disqualification Act, 1953 (1 of 1954), and any provision in any other enactment which is inconsistent with this Act are hereby repealed.

1. Explanation re-numbered as Explanation 1 thereof by Act 33 of 1977, s. 12 (w.e.f.1-11-1977).

2. Subs. by Act 54 of 1993, s. 3, for "chairman or secretary" (w.e.f. 27-8-1993).

3. Explanation 2 ins. by Act 31 of 1977, s. 12 (w.e.f. 1-11-1977).

4. Explanation 3 ins. by Act 5 of 1999, s. 5 (w.e.f. 7-1-1999).