3[Table
[See Section 3(K)]
S. No. | Name of body |
1. | The Tripura Khadi and Village Industries Board, a body constituted under the Tripura Khadi and Village Industries Act, 1966. |
2. | The Uttar Pradesh Development Council. |
3. | The Irrigation and Flood Control Commission, Uttar Pradesh. |
4. | The Indian Statistical Institute, Calcutta. |
5. | The West Bengal Handicrafts Development Corporation Limited. |
6. | The West Bengal Small Industries Development Corporation Limited. |
7. | The West Bengal Industrial Development Corporation Limited. |
8. | The Sriniketan Santiniketan Development Authority, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
9. | The Haldia Development Authority, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
10. | The West Bengal Minorities Development and Finance Corporation, a body constituted under the West Bengal Minorities Development and Finance Corporation Act, 1995. |
11. | The Hooghly River Bridge Commissioners, constituted under the Hooghly River Bridge Act, 1 969 (West Bengal Act No. 36 of 1969). |
12. | The Board of Wakf, West Bengal, a body constituted under the Wakf Act, 1995 (43 of 1995). |
13. | The State Fisheries Development Corporation Limited, West Bengal. |
14. | The West Bengal State Haj Committee, constituted under the Haj Committee Act, 2002 (35 of 2002). |
15. | The Asansol Durgapur Development Authority, West Bengal, a body constituted under the West Bengal Town and Country (Planning and Development) Act, 1979 (West Bengal Act No. 13 of 1979). |
16. | The West Bengal Pharmaceutical and Phytochemical Development Corporation Limited. |
17. | The West Bengal Handloom and Powerloom Development Corporation Limited. |
18. | The West Bengal Khadi and Village Industry Board. |
19. | The Society for Self-employment for Urban Youth, a society registered under the West Bengal Societies Registration Act, 1961 (West Bengal Act No. 26 of 1961). |
20. | The Tirumala Tirupathi Devasthanams Board. |
21. | The Agricultural and Processed Food Products Export Development Authority, an authority constituted under section 4 of the Agricultural and Processed Food Products Export Development Authority Act, 1985 (2 of 1986). |
22. | The National Agricultural Co-operative Marketing Federation of India Limited (NAFED). |
23. | The Indian Farmer Fertilizers Co-operative Limited (IFFCO). |
24. | The Krishak Bharati Co-operative Limited (KRIBHCO). |
25. | The National Co-operative Consumers Federation of India Limited (NCCF). |
26 | The Auroville Foundation established under sub-section (1) of section 10 of the Auroville Foundation Act, 1988 (54 of 1 988). |
27. | The National Commission of Enterprises in the Unorganised Sector. |
28. | The Planning Board (Asiatic Society) established under sub-section (1) of section 8 of the Asiatic Society Act, 1984 (5 of 1984). |
29. | The Delhi Rural Development Board. |
30. | The Maulana Azad Education Foundation, |
31. | The Indira Gandhi National Centre for the Arts. |
32. | The Dr. Ambedkar Foundation. |
33. | The Bihar State Board of Religious Trust, a body constituted under the Bihar Hindu Religious Trust Act, 1950 (Bihar Act No. 1 of 1951). |
34. | The Research and Information System for the Non-Aligned and Other Developing Countries. |
35. | The Indian Institute of Psychometry. |
36. | The Uttar Pradesh Film Development Council. |
37. | The Uttar Pradesh Provincial Co-operative Federation. |
38. | The Uttar Pradesh Co-operative Federation Limited. |
39. | The National Co-operative Union of India. |
40. | The Uttar Pradesh Krishi and Gram Vikas Bank. |
41. | The Uttar Pradesh Co-operative Bank Limited. |
42. | The Indian Council for Cultural Relations. |
43. | The Board of Control - A.N. Sinha Institute of Social Studies, Patna. |
44. | All India Council for Sports. |
45. | The Howrah Improvement Trust. |
46. | The Dalit Sena, 12, Janpath, New Delhi. |
47. | The Social Justice Trust, 12, Janpath, New Delhi. |
48. | The Bahujan Foundation (Charitable Trust), Lucknow, Uttar Pradesh. |
49. | The Bahujan Prerna Charitable Trust, Delhi. |
50. | The Central Wakf Council, established under section 9 of the Wakf Act, 1995 (43 of 1995). |
51. | The Nehru Memorial Museum and Library (NMML). |
52. | The Jalianwala Bagh Memorial Trust. |
53. | The Haj Committee of India constituted under section 3 of the Haj Committee Act, 2002 (35 of 2002). |
54. | The Mallickghat Phoolbazar Parichalan Committee |
55. | The West Bengal Fisheries Corporation Limited.] |
1. Subs. by the Madras State (Alteration of Name) (Adaptation of Laws on Union Subject) Order, 1970, for "Madras" (w.e.f. 14-1-1969).
2. Ins. by Act 20 of 1962 and omitted by Act 54 of 1993, s. 4 (w.e.f. 19-7-1993).
3. Ins. by Act 31 of 2006, s. 3 ( w.e.f. 18-8-2006).