[Chapter V Amendment of The Northern India Ferries Act, 1878.]
Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule.
78. [Amendment of the Northern India Ferries Act.]
Rep. by s. 2 and the Schedule, ibid.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
[Chapter V Amendment of The Northern India Ferries Act, 1878.] Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule. 78. [Amendment of the Northern India Ferries Act.] Rep. by s. 2 and the Schedule, ibid. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
